Mandeep Singh vs Ut, Chandigarh And Ors
2023 Latest Caselaw 4379 P&H

                                                                                   2023:PHHC:052484

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                        Sr. No.130                        CRM-M-18412-2023
                                                          Date of Decision : April 17, 2023

                        Mandeep Singh                                                     ...Petitioner

                                                            Versus

                        U.T., Chandigarh and others                                   ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:      Mr. Birinder Singh, Advocate, for the petitioner.

                                      Mr. Deepinder Brar, Addl. P.P., U.T., Chandigarh.
                                      *****

                        SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioner wishes to withdraw this

petition.

Dismissed as withdrawn.

                        April 17, 2023                                       (SUDHIR MITTAL)
                        Ankur                                                    JUDGE
                        Whether speaking/reasoned               Yes/No
                        Whether Reportable                      Yes/No




ANKUR GOYAL
2023.04.17 16:32

I attest to the accuracy and integrity of this order/judgment