Gurnam Singh vs State Of Punjab And Another
2023 Latest Caselaw 4365 P&H

                                                         2023:PHHC:053830
                  IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                       CHANDIGARH

                  108                                                          CRR-906-2023 (O&M)
                                                                               Date of decision: 17.04.2023

                  GURNAM SINGH
                                                                                              ...Petitioner(s)

                                                               VERSUS


                  STATE OF PUNJAB AND ANOTHER
                                                                                            ...Respondent(s)

                  CORAM : HON'BLE MR. JUSTICE GURBIR SINGH

                  Present: Mr. Raju Arora, Advocate
                           for the petitioner.

                                           ****
                  GURBIR SINGH, J. (ORAL)

After arguing for some time, learned counsel for the petitioner wants to

withdraw the present petition with liberty to avail appropriate remedy in

accordance with the law.

Dismissed as withdrawn with liberty aforesaid.

(GURBIR SINGH) JUDGE 17.04.2023 kusum

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

KUSUM 2023.04.18 19:00 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD