Anju vs Dgp Punjab And Others
2023 Latest Caselaw 4188 P&H

                                                                                2023:PHHC:051629

                               In The High Court for the States of Punjab and Haryana
                                             At Chandigarh

                                                               CRWP-271-2023 (O&M)
                                                               Date of Decision:- 13.04.2023

                 Anju                                                            ... Petitioner

                                                      Versus

                 State of Punjab and others                                      ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Mr. Nikhil Saraf, Advocate, for the petitioner.

                                  Mr. Siddharth Attri, AAG, Punjab.

                                  Mr. Mandeep Singh, Advocate, for respondent No.5.

                                  *****

                 GURVINDER SINGH GILL, J. (Oral)

Today, at the very outset, learned counsel for the petitioner has

informed that with the help of Mediator, the matter stands resolved amongst

the parties and that as such the petitioner wishes to withdraw the instant

petition.

In view of the aforesaid request, the present petition is

dismissed as withdrawn.

                 13.04.2023                                          (GURVINDER SINGH GILL)
                 mohan                                                       JUDGE
                                  Whether speaking /reasoned         Yes / No
                                  Whether Reportable                 Yes / No




MOHAN SINGH
2023.04.13 16:26
I attest to the accuracy and
authenticity of this
order/judgment