Rajesh Kumar And Anr vs State Of Haryana And Ors
2023 Latest Caselaw 4180 P&H

Citation : 2023 Latest Caselaw 4180 P&H
Judgement Date : 13 April, 2023

Punjab-Haryana High Court

Rajesh Kumar And Anr vs State Of Haryana And Ors on 13 April, 2023

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
207+2 CRWP-7381-2020
Date of Decision: 13.04.2023
Ikbal ...Petitioner
Versus
State of Haryana and Others ...Respondents

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:- Mr. Mohammad Arshad, Advocate for the petitioner
Ms. Dimple Jain, AAG, Haryana

2K 2K 2

JAGMOHAN BANSAL, J. (Oral)

Learned counsel for the petitioner, at the outset, submits that

he does not want to press the present petition, thus, the petition may be

dismissed as withdrawn.

Dismissed as withdrawn.

(JAGMOHAN BANSAL) JUDGE

13.04.2023 Mohit Kumar

Whether speaking/reasoned Yes/No Whether reportable Yes/No

MOHIT KUMAR

2023.04.13 18:41

| attest to the accuracy and integrity of this order/judgment.

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