Thomas And Anr vs State Of Punjab And Others
2023 Latest Caselaw 4175 P&H

                                                                                  2023:PHHC:050878

                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH
                        116
                                                                          CRWP-3461-2023
                                                                          Decided on : 13.04.2023
                        Thomas and another

                                                                                    . . . Petitioner(s)
                                                               Versus
                        State of Punjab and others
                                                                                 . . . Respondent(s)

                        CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH

                        PRESENT: Mr. Sarvesh Kumar Gupta, Advocate
                                 for the petitioner(s).


                                                               ****

                        SANJAY VASHISTH, J. (Oral)

After arguing for some time, counsel for the petitioners seeks

withdrawal of the present petition with liberty to file a fresh one with

complete and correct particulars.

Dismissed as withdrawn, with liberty as aforementioned.

(SANJAY VASHISTH) JUDGE April 13, 2023 k.nain

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

KAVITA NAIN 2023.04.13 15:10 I attest to the accuracy and integrity of this document order/judgment