Sahil Alias Arun vs State Of Haryana
2023 Latest Caselaw 4170 P&H

                                                                                        2023:PHHC:051562

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                        Sr. No.221                        CRM-M-427-2023
                                                          Date of Decision : April 13, 2023

                        Sahil @ Arun                                                   ...Petitioner

                                                            Versus

                        State of Haryana                                               ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:      Mr. Ketan Antil, Advocate, for the petitioner.

                                      Mr. Himmat Singh, DAG, Haryana.
                                      *****

                        SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioner wishes to withdraw this

petition.

Dismissed as withdrawn.

                        April 13, 2023                                       (SUDHIR MITTAL)
                        Ankur                                                    JUDGE
                        Whether speaking/reasoned               Yes/No
                        Whether Reportable                      Yes/No




ANKUR GOYAL
2023.04.13 16:16

I attest to the accuracy and integrity of this order/judgment