Karnail Singh vs Bachiitar Singh And Others
2023 Latest Caselaw 4153 P&H

                                                                                     2023:PHHC:051860

                           114

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                                          CR-2171-2023 (O&M)
                                                                          Date of decision : 13.04.2023

                           Karnail Singh                                                       ... Petitioner(s)

                                                                 Versus

                           Bachiitar Singh & Ors.                                            ... Respondent(s)



                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                           Present :       Mr. S.P.S. Aulakh, Advocate for the petitioner.



                           ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present revision petition. Permitted to do

so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                           13.04.2023                                        ( ALKA SARIN )
                           Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.14 11:36 I attest to the accuracy and authenticity of this order/judgment CHANDIGARH