M/S R.K Rice Traders And Anr vs Punjab State Coo. Supply And ...
2023 Latest Caselaw 4149 P&H

                                                        Neutral Citation No:=2023:PHHC:052047




                          2023:PHHC:052047
       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                 FAO-7161-2016 (O&M)
                                 Date of Decision: 13th April, 2023


M/s. R.K. Rice Traderes and another                            ... Appellants

                          Versus


Punjab State Cooperative Supply and Marketing Federatioin Ltd. and
others                                           ... Respondents

CORAM : HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present:    Mr. Abhishek Goyal, Advocate for
            Mr. Pradeep Goyal, Advocate for the appellants.

                                               ***

AVNEESH JHINGAN , J.(Oral)

In this case arguments were heard and judgment was reserved

on 10.4.2023. Before the order could be pronounced today, learned

counsel for the appellants seeks permission to withdraw the appeal with

liberty to pursue other remedies.

Appeal is dismissed as withdrawn with liberty as prayed for.

Since the main case has been dismissed as withdrawn, the

pending application(s), if any is rendered infructuous.

(AVNEESH JHINGAN ) JUDGE th 13 April, 2023 anuradha Whether reasoned/speaking Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:052047

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