Sukhwinder Singh @ Shindi vs State Of Punjab
2023 Latest Caselaw 4140 P&H

                                                                              2023:PHHC:051402

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        220-B
                                                               CRM-M-1900-2022

                                                               Date of Decision: 13.04.2023

                        Sukhwinder Singh @ Shindi                                    .... Petitioner

                                                  Versus
                        State of Punjab                                              .... Respondent

                        CORAM: HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

                        Present: -    Mr. Liaqat Ali, Advocate for the petitioner.

                                      Mr. Jaspal Singh Guru, AAG, Punjab.

                        ASHOK KUMAR VERMA, J. (ORAL)

At the outset, learned counsel for the State on instructions

submits that the trial is at the fag end as out of total 16 prosecution

witnesses, 13 have already been examined by the trial Court.

In view of the above, learned counsel for the petitioner

submits that he may be permitted to withdraw the instant petition and

prays that the trial Court may be directed to conclude the trial

expeditiously.

In view of the above, the present petition is dismissed as

withdrawn. However, the trial Court is directed to conclude the trial

expeditiously, but preferably within a period of 03 months from the date

of receipt of certified copy of this order under intimation to this Court.

Registry is directed to send a copy of this order to the trial

Court for strict compliance.

                        13.04.2023                              (ASHOK KUMAR VERMA)
                        rishu                                           JUDGE
                                      Whether speaking/reasoned      Yes/No
                                      Whether Reportable             Yes/No
RISHU KATARIA
2023.04.15 10:58
I attest to the accuracy and

authenticity of this order/judgment