Citation : 2023 Latest Caselaw 4125 P&H
Judgement Date : 13 April, 2023
Neutral Citation No:=2023:PHHC:051273-DB
2023:PHHC:051273-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
CWP-31058-2018
Date of Decision : 13.04.2023
DARSHAN RAM ....Petitioner
VERSUS
STATE OF PUNJAB AND ORS. .....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Present : Mr. Vikram Singh, Advocate
for the petitioner(s) in all the cases.
Mr. Maninder Singh, DAG, Punjab.
None for respondent No. 4-Gram Panchayat.
****
SURESHWAR THAKUR, J. (Oral)
For orders, see judgment of even date passed in CWP-
31038-2018 titled as HARDEV SINGH Versus STATE OF PUNJAB
AND ORS.
(SURESHWAR THAKUR)
JUDGE
(KULDEEP TIWARI)
13.04.2023 JUDGE
kavneet singh
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
Neutral Citation No:=2023:PHHC:051273-DB
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