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Prathmesh Barar vs Provident Fund Inspector
2023 Latest Caselaw 4120 P&H

Citation : 2023 Latest Caselaw 4120 P&H
Judgement Date : 13 April, 2023

Punjab-Haryana High Court
Prathmesh Barar vs Provident Fund Inspector on 13 April, 2023
                                                     Neutral Citation No:=2023:PHHC:053566




                                                            2023:PHHC:053566

         IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH
207-4
                                                    CRM-M-2758-2020
                                            Date of decision: 13.04.2023

Prathmesh Barar                                                 .....Petitioner

                                  Versus

Provident Fund Inspector                                      .....Respondent


CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Kamaldeep Singh Sidhu, Advocate
             for the petitioner.

             Mr. R.S. Chauhan, Advocate
             for the respondent-Provident Fund Inspector.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

1. For orders, see judgment of even date passed in CRM-M-

2700-2020 titled as 'Prathmesh Barar Vs. Provident Fund Inspector'.



13.04.2023                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




Neutral Citation No:=2023:PHHC:053566

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