Gurbachan Singh vs State Of Punjab And Others
2023 Latest Caselaw 4115 P&H

                                                          Neutral Citation No:=2023:PHHC:051273-DB




                                                            2023:PHHC:051273-DB

        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH.

                                              CWP-33491-2018
                                              Date of Decision : 13.04.2023

GURBACHAN SINGH                                                         ....Petitioner

                             VERSUS

STATE OF PUNJAB AND ORS.                                           .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Present :       Mr. Vikram Singh, Advocate
                for the petitioner(s) in all the cases.

                Mr. Maninder Singh, DAG, Punjab.

                None for respondent No. 4-Gram Panchayat.

                           ****
SURESHWAR THAKUR, J. (Oral)

For orders, see judgment of even date passed in CWP-

31038-2018 titled as HARDEV SINGH Versus STATE OF PUNJAB

AND ORS.

                                              (SURESHWAR THAKUR)
                                                     JUDGE




                                                 (KULDEEP TIWARI)
13.04.2023                                            JUDGE
kavneet singh


                Whether speaking/reasoned :                 Yes/No
                Whether reportable        :                 Yes/No

Neutral Citation No:=2023:PHHC:051273-DB

1 of 1