Swaran Kaur vs Kashmir Singh
2023 Latest Caselaw 4087 P&H

Citation : 2023 Latest Caselaw 4087 P&H
Judgement Date : 13 April, 2023

Punjab-Haryana High Court

Swaran Kaur vs Kashmir Singh on 13 April, 2023

                                                                                       2023:PHHC:051865

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           206                                          RSA No.3021 of 1994 (O&M)
                                                                        Date of Decision : 13.04.2023

                           Swaran Kaur and Others                                            ....Appellants

                                                             VERSUS

                           Kashmir Singh and Others                                         ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    None for the appellants.

                                        Mr. Ashish Gupta, Advocate for respondent No.1.

                           ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 1994. Vide order dated 05.02.2018 the appeal was dismissed for non-prosecution. Thereafter, vide order dated 17.10.2019 the appeal was restored to its original number. On 04.02.2020 none appeared on behalf of the appellants. On 16.09.2022, yet again, none had put in appearance on behalf of the appellants and last opportunity was granted to the appellants to argue the matter. Again on 18.11.2022 none had put in appearance on behalf of the appellants and notice was issued to the legal representatives of the appellant as well as the respondents. On 30.01.2023 Mr. S.C. Arora, Advocate had appeared on behalf of the appellants. However, today despite the matter being called twice, none has put in appearance on behalf of the appellants.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution. Dismissed for non prosecution. Pending applications, if any, also stand disposed off.




                                                                                      ( ALKA SARIN )
                           13.04.2023                                                     JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO JITENDER KUMAR 2023.04.14 11:32 I attest to the accuracy and authenticity of this order/judgment CHANDIGARH