Harmail Singh vs Ajaib Singh And Ors
2023 Latest Caselaw 3962 P&H

                        RSA No. 2659 of 2013 1                          2023:PHHC:050390

                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH

                                               RSA No. 2659 of 2013 (O&M)
                                               DATE OF DECISION :- April 12, 2023


            Harmail Singh                                                      ...Appellant


                                               Versus

            Ajaib Singh and others                                             ...Respondents


            CORAM: HON'BLE MR. JUSTICE H.S. MADAAN

            Present:-              None for the appellant.

                                   Mr. Rajbir Singh, Advocate for respondent No. 1.
                                               ***

As per report notice sent for service of appellant received back

after service but he has not put in appearance. It seems that the appellant is

not interested in further prosecution of the appeal. The appeal stands

dismissed for non-prosecution.

(H.S. MADAAN) JUDGE April 12, 2023 p.singh

Whether speaking/reasoned Yes/No

Whether Reportable Yes/No

PARVINDER SINGH 2023.04.12 17:06 I attest to the accuracy and integrity of this order/judgment Chandigarh