Avtar Singh Alias Tara Alias ... vs State Of Punjab
2023 Latest Caselaw 3933 P&H

Citation : 2023 Latest Caselaw 3933 P&H
Judgement Date : 12 April, 2023

Punjab-Haryana High Court

Avtar Singh Alias Tara Alias ... vs State Of Punjab on 12 April, 2023

                                                                                       2023:PHHC:050108

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.210-a                        CRM-M-10740-2021 (O&M)
                                                            Date of Decision : April 12, 2023

                        Avtar Singh @ Tara @ Dosanj                                      ...Petitioner

                                                             Versus

                        State of Punjab                                                  ...Respondent


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:       Ms. Sukhpreet Kaur Grewal, Advocate, for the petitioner.

                                       Mr. Gurlal Singh Dhillon, AAG, Punjab.
                                       *****

                        SUDHIR MITTAL, J. (ORAL)

This petition has been filed for grant of regular bail in FIR

No.127, dated 10.08.2016, registered at Police Station Sadar Tarn Taran,

District Tarn Taran, under Sections 302, 364, 148, 149 IPC and Section 25

of Arms Act, 1959 (Sections 216, 216-A, 473 and 120-B IPC added later

on).

The petition is disposed of with a direction to the trial Court to

expedite the trial. The same should preferably be concluded within six

months from today.

Pending miscellaneous application, if any, also stand disposed of.

A copy of this order be transmitted to the trial Court.

                        April 12, 2023                                          (SUDHIR MITTAL)
                        Ankur                                                       JUDGE
                        Whether speaking/reasoned                Yes/No
                        Whether Reportable                       Yes/No

ANKUR GOYAL
2023.04.12 16:37
I attest to the accuracy and

integrity of this order/judgment