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2023 Latest Caselaw 3927 P&H

                                                       Neutral Citation No:=2023:PHHC:050509



                                                                  2023:PHHC:050509


           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH
(229/2)
                                                              CRR-2561-2019
                                                 Date of Decision:-12.04.2023.

Anil

                                                                   ......Petitioner

                                      Versus

State of Haryana and another
                                                               ......Respondents

CORAM:         HON'BLE MR. JUSTICE ALOK JAIN
                     ****

Present:       None for the petitioner.

               Mr. Brijesh Sharma, AAG, Haryana.

               Mr. Manish Bhardwaj, Advocate for respondent No.2.

                     ****

ALOK JAIN, J. (Oral)

Learned State counsel, on instructions from ASI, Narender,

has submitted that the petitioner has been acquitted by the trial Court vide

judgment dated 25.02.2022.

In light of the above, nothing survives in the present petition

and, accordingly, the same is dismissed as having been rendered

infructuous.

(ALOK JAIN) JUDGE April 12, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

Neutral Citation No:=2023:PHHC:050509

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