Raghwinder Singh And Anr vs State Of Punjab And Others
2023 Latest Caselaw 3903 P&H

                                                   Neutral Citation No:=2023:PHHC:050569-DB




           In the High Court of Punjab and Haryana at Chandigarh


                                          CWP No. 5640 of 2022 (O&M)
                                          Date of Decision: 12.4.2023

Raghwinder Singh and another                                      .....Petitioners

                                   Versus


State of Punjab and others                                         .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:       Mr. Vikram Singh, Advocate,
               Mr. Aayush Gupta, Advocate,
               Mr. Gautam Goyal, Advocate for
               Mr. Vivek Gupta, Advocate for the petitioners.

               Mr. Maninder Singh, DAG, Punjab.

               Mr. Onkar Rai, Advocate
               for the respondent-Gram Panchayat.

                          ****

SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

CWP No. 5606 of 2022, titled 'Geeta Gupta and others versus State of

Punjab and others'.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE April 12, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:050569-DB

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