Shhinda Singh vs State Of Punjab And Another
2023 Latest Caselaw 3770 P&H

                                                         Neutral Citation No:=2023:PHHC:049054




(121)                                         2023:PHHC:049054

   IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                CRM-M-15970 of 2023
                                Date of Decision: April 11, 2023

Shhinda Singh               ...Petitioner
Versus
State of Punjab and another ...Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:-   Mr. Siddharth Gupta, Advocate for the petitioner.

            *****

DEEPAK GUPTA, J.(Oral)

It is stated by learned counsel for the petitioner that the present

petition has become infructuous as the petitioner has since been acquitted

vide judgment dated 05.04.2023.

In view of the above-said statement, the present petition is

disposed of as having become infructuous.

April 11, 2023                            (DEEPAK GUPTA)
renu                                           JUDGE

Whether reasoned/speaking: Yes/No Whether reportable: Yes/No

Neutral Citation No:=2023:PHHC:049054

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