Citation : 2023 Latest Caselaw 3767 P&H
Judgement Date : 11 April, 2023
& Haryana Hi h 2023:PHHC:049864 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH Date of decision: 11th April, 2023 FAO-586-2022 National Highways Authority of India ..Appellant Versus Tara Singh and others ... Respondents
FAO-2070-2022 Tara Singh .. Appellants Versus Union of India and others ... Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Sumit Gupta, Advocate for the appellant(s) in FAO-586-2022 for the respondent(s) in FAO-2070-2022.
Mr. Vishal Aggarwal, Advocate
Mr. Karan Nehra, Advocate and
Mr. Nitin Mehta, Advocate for the respondent(s) in FAO-586-2022
for the appellant(s) in FAOQ-2070-2022.
36 2 ie 34
AVNEESH JHINGAN, J: -
The appeals are disposed of.
For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India versus Modan Singh and others' and connected matters.
Photocopy of this order be placed on the file of the connected
case(s).
[AVNEESH JHINGAN] JUDGE 11th April, 2023 mk/anuradha
1. Whether speaking/ reasoned : Yes/No
2. Whether reportable : Yes / No
racy and order/judgment igh Court,
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