Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

National Highway Authority Of ... vs Atma Singh And Others
2023 Latest Caselaw 3747 P&H

Citation : 2023 Latest Caselaw 3747 P&H
Judgement Date : 11 April, 2023

Punjab-Haryana High Court
National Highway Authority Of ... vs Atma Singh And Others on 11 April, 2023
'ana Hi

2023:PHHC:049787
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH

Date of decision: 11th April, 2023
FAO-768-2022(0&M)

National Highways Authority of India
..Appellant
Versus

Atma Singh and others
...Respondents

FAO-2375-2022

Atma Singh ..Appellant Versus

Union of India and another ..Respondents CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present: Mr. K.S. Kang, Advocate, Mr. B.S. Toor, Advocate Mr. Vishavdeep Gupta, Advocate for the appellant(s) in FAO-768-2022 for the respondent(s) in FAO-2375-2022.

Mr. Vishal Aggarwal, Advocate

Mr. Karan Nehra, Advocate and

Mr. Nitin Mehta, Advocate for the respondent(s) in FAO-768-2022

for the appellant in FAO-2375-2022.

3 2 3

AVNEESH JHINGAN, J: -

The appeals are disposed of.

For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India versus Modan Singh and others' and other connected matters.

Photocopy of this order be placed on the file of the connected

case(s).

[AVNEESH JHINGAN] JUDGE 11th April, 2023 mk/anuradha

1. Whether speaking/ reasoned : Yes/No

2. Whether reportable : Yes / No

uracy and order/judgment igh Court,

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter