Union Of India vs Balwinder Singh Through His Lrs ...
2023 Latest Caselaw 3730 P&H

Citation : 2023 Latest Caselaw 3730 P&H
Judgement Date : 11 April, 2023

Punjab-Haryana High Court

Union Of India vs Balwinder Singh Through His Lrs ... on 11 April, 2023

2023:PHHC:049868
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH

Date of decision: 11th April, 2023
FAO-653-2022
Union of India and another
.. Appellants
Versus
Balwinder Singh and others ... Respondents

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: Mr. D.K. Singal, Advocate

Mr. Rahul Garg, Advocate for the appellant(s).

Mr. Vishal Aggarwal, Advocate Mr. Karan Nehra, Advocate and Mr. Nitin Mehta, Advocate for the respondent(s).

3 2 3

AVNEESH JHINGAN, J: -

The appeals is disposed of.

For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India

versus Modan Singh and others' and other connected matters.

[AVNEESH JHINGAN] JUDGE 11th April, 2023 mk/anuradha

1. Whether speaking/ reasoned : Yes/No

2. Whether reportable : Yes / No

ANURADHA 2023.04.12 12:22 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

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Union Of India vs Balwinder Singh Through His Lrs ...
2023 Latest Caselaw 3730 P&H

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Union Of India vs Balwinder Singh Through His Lrs ...2023 Latest Caselaw 3730 P&H

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Union Of India vs Balwinder Singh Through His Lrs ...
2023 Latest Caselaw 3730 P&H