Mannu vs State Of Haryana
2023 Latest Caselaw 3728 P&H

                                                                 Neutral Citation No:=2023:PHHC:050013




              IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH


                                                  CRM-M-40121-2020
                                                  Reserved on: 21.02.2023
                                                  Pronounced on: 11.04.2023


Mannu                                                          ...Pe  oner
                                    Versus
State of Haryana                                               ...Respondent



CORAM:        HON'BLE MR. JUSTICE ANOOP CHITKARA


Present:      Mr. Ashish Naik, Advocate,
              for the pe  oner.

              Mr. Manish Bansal, DAG, Haryana.

              Mr. Rahul Vats, Advocate,
              for the complainant.

                                             ****

ANOOP CHITKARA, J.

For detailed order, see the judgment of even date passed in CRM-M-40088-2020,

tled as "Manoj @ Makhan Vs. State of Haryana."

(ANOOP CHITKARA) JUDGE 11.04.2023 Jyo -II

Whether speaking/reasoned: Yes Whether reportable: No

Neutral Citation No:=2023:PHHC:050013

1 of 1