Suresh Kumar vs State Of Punjab And Anr
2023 Latest Caselaw 3705 P&H

Citation : 2023 Latest Caselaw 3705 P&H
Judgement Date : 11 April, 2023

Punjab-Haryana High Court

Suresh Kumar vs State Of Punjab And Anr on 11 April, 2023

2023:PHHC:049311
240

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-35126 of 2018
Date of Decision: April 11, 2023

Suresh Kumar
desees Petitioner
versus

State of Punjab and another
eee Respondents

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

kK

Present:- Mr. Jasraj Singh, Advocate
for the petitioner

Mr. Gurlal Singh Dhillon, AAG Punjab

None for respondent No. 2

3K 2k 3k

Sudhir Mittal, J. (Oral)

Learned counsel for the petitioner pleads no instructions.

The petition is dismissed for want of prosecution.

(SUDHIR MITTAL) JUDGE April 11, 2023

reena

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.04.12 16:28

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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