Jasvir Singh vs State Of Punjab And Others
2023 Latest Caselaw 3703 P&H

                                                                                       2023:PHHC:049404


                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.235                          CRM-M-30280-2020
                                                            Date of Decision : April 11, 2023

                        Jasvir Singh                                                   ...Petitioner

                                                             Versus

                        State of Punjab and others                                     ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:       Mr. M.S. Virk, Advocate, for
                                       Mr. J.S. Pannu, Advocate, for the petitioner.

                                       Mr. Gurlal Singh Dhillon, AAG, Punjab.

                                       Ms. Sukriti Gupta, Advocate, for respondents No.2 to 6.
                                       *****

                        SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioner submits that he may be

permitted to withdraw this petition.

Dismissed as withdrawn.

                        April 11, 2023                                         (SUDHIR MITTAL)
                        Ankur                                                      JUDGE
                        Whether speaking/reasoned                Yes/No
                        Whether Reportable                       Yes/No




ANKUR GOYAL
2023.04.12 16:48

I attest to the accuracy and integrity of this order/judgment