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Pawan Kumar vs State Of Punjab & Anr
2023 Latest Caselaw 3690 P&H

Citation : 2023 Latest Caselaw 3690 P&H
Judgement Date : 11 April, 2023

Punjab-Haryana High Court

Pawan Kumar vs State Of Punjab & Anr on 11 April, 2023

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
219(2) 2023:PHHC:051383

CWP-11993-2017
Date of decision: 11.04.2023

PAWAN KUMAR ..Petitioner
Versus
STATE OF PUNJAB & ANR ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. R.K. Arora, Advocate for the petitioner.

Mr. D.K. Singal, Addl. A.G., Punjab.

ANIL KSHETARPAL, J(Oral)

For order, see order of the even date passed in CWP-12368-

2017, titled as Kuldeep Singh Vs. State of Punjab and another.

All the pending miscellaneous applications, if any, are also

disposed of.

April 11°, 2023 (ANIL KSHETARPAL) Ay JUDGE

Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

MOHD AYUB

2023.04.13 14:21

| attest to the accuracy and authenticity of this order/judgment.

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Pawan Kumar vs State Of Punjab & Anr
2023 Latest Caselaw 3690 P&H

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Pawan Kumar vs State Of Punjab & Anr2023 Latest Caselaw 3690 P&H

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Pawan Kumar vs State Of Punjab & Anr
2023 Latest Caselaw 3690 P&H