Rajeev Kashyap vs Sushmita Kashyap
2023 Latest Caselaw 3493 P&H

                                                                                              2023:PHHC:048641

                                   327

                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                    CR-444-2022 (O&M)
                                                                                    Date of decision : 10.04.2023


                                   Rajeev Kashyap                                                    ... Petitioner(s)

                                                                          Versus

                                   Sushmita Kashyap                                                ... Respondent(s)



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present :         Mr. Aman Joon, Advocate for the petitioner.



                                   ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner states that the present

revision petition has since been rendered infructuous.

Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                                   10.04.2023                                         ( ALKA SARIN )
                                   Yogesh Sharma                                          JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.11 09:41 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh