Mahesh Inder Singh Sahota vs Parminder Kaur Kitchin Wilson And ...
2023 Latest Caselaw 3492 P&H

                            105                                                      2023:PHHC:048632

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                             CHANDIGARH



                                                              CIVIL REVISION No.4222 of 2022 (O&M)
                                                              DATE OF DECISION : 10.04.2023



                            Mahesh Inder Singh Sahota                                             .....Petitioner

                                                                    versus

                            Parminder Kaur Kitchin Wilson and Others                            .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Satyam Arora, Advocate for
                                           Mr. Vikas Kumar, Advocate for the petitioner
                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel appearing on behalf of the petitioner seeks

permission to withdraw the present revision petition. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also stand

disposed off.

                            10.04.2023                                                        (ALKA SARIN)
                            parkash                                                              JUDGE




                                                   NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.04.11 15:36 I attest to the accuracy and authenticity of this order/judgment.