Sunil Kumar & Anr vs Joginder Kaur & Ors
2023 Latest Caselaw 3488 P&H

                                                                                    2023:PHHC:048606

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            102                                    FAO No.3593 of 2017 (O&M)
                                                                   Date of Decision : 10.04.2023


                            Sunil Kumar and Another                                         ....Appellants

                                                              VERSUS

                            Joginder Kaur and Others                                      ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.

                            ALKA SARIN, J. (Oral)

The present appeal pertains to the year 2017 and is still at the

stage of preliminary hearing. Repeatedly, the case has been adjourned on the

request of counsel for the appellants. On 09.03.2023 the case was adjourned

as none appeared on behalf of the appellants. Today also none has put in

appearance on behalf of the appellants despite the matter having been called

twice and the Registry having informed the counsel of the date fixed.

In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution. Dismissed for non

prosecution. Pending applications, if any, also stand disposed off.

                                                                                       ( ALKA SARIN )
                            10.04.2023                                                     JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2023.04.11 09:26 I attest to the accuracy and integrity of this order/judgment.

Chandigarh