Xxxxx vs Xxxxx
2023 Latest Caselaw 3487 P&H

                                                                                              2023:PHHC:048638

                                   299

                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                              CR-7094-2019 (O&M)
                                                                              Date of decision : 10.04.2023


                                   Tejinder Singh                                                      ... Petitioner(s)

                                                                          Versus

                                   Ramandeep Kaur                                                  ... Respondent(s)



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present :         Ms. Komal Preet Kaur, Advocate for
                                                     Mr. Sandeep Arora, Advocate for the petitioner.

                                                     Mr. Yogesh Saini, Advocate for the respondent.



                                   ALKA SARIN, J. (ORAL)

As per the E-Court Official Website of the District Courts,

Ludhiana, the main case itself stands dismissed as withdrawn. In view

thereof, the present revision petition is dismissed as having been rendered

infructuous. Pending applications, if any, also stand disposed off.

                                   10.04.2023                                         ( ALKA SARIN )
                                   Yogesh Sharma                                          JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.11 09:41 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh