Citation : 2023 Latest Caselaw 3312 P&H
Judgement Date : 5 April, 2023
MOHD AYUB IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 127 CRM-M-16973-2023 Date of decision: 05.04.2023 SACHIN YADAV AND OTHERS .-Petitioners Versus STATE OF HARYANA AND OTHERS ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Santosh Kumar Tripathi, Advocate for the petitioner.
Mr. Ashok Singh Chaudhary, Addl. A.G., Haryana.
Mr. Ashish Yadav, Advocate for respondent No.2 to 5.
ANIL KSHETARPAL, J(Oral)
The learned counsel representing the parties submits that the present petition is rendered infructuous. Ordered accordingly.
All the pending miscellaneous applications, if any, are also
disposed of.
April 05, 2023 (ANIL KSHETARPAL) Ay/Kanika JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
2023.04.05 16:06
| attest to the
accuracy and
authenticity of this order/judgment.
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