Dilbag Singh And Anr vs Harpreet Singh And Anr
2022 Latest Caselaw 12733 P&H

Citation : 2022 Latest Caselaw 12733 P&H
Judgement Date : 30 September, 2022

Punjab-Haryana High Court

Dilbag Singh And Anr vs Harpreet Singh And Anr on 30 September, 2022

                                   129

                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                    CR-4262-2022 (O&M)
                                                                                    Date of decision : 30.09.2022


                                   Dilbag Singh & Anr.                                                ... Petitioner(s)

                                                                           Versus

                                   Harpreet Singh & Anr.                                            ... Respondent(s)



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present :         Mr. Chirag Wadhwa, Advocate for the petitioners.



                                   ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioners

seeks permission to withdraw the present petition with liberty to raise all the

pleas before the Court below.

Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.



                                                                                     ( ALKA SARIN )
                                   30.09.2022                                             JUDGE
                                   Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.10.06 11:48 I attest to the accuracy and integrity of this order/judgment.

Punjab and Haryana High Court, Chandigarh