Jashanpreet Kaur And Another vs State Of Punjab And Others
2022 Latest Caselaw 11904 P&H

                        CRWP-9117-2022                                          1

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH
                                                   CRWP-9117-2022

                                         Date of Decision: September 21, 2022

                        Jashanpreet Kaur and another
                                                                                    ...Petitioners
                                                         Versus
                        State of Punjab and others
                                                                                    ...Respondent

                        CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH

                        Present:    Mr. Dinesh Maurya, Advocate,
                                    for the petitioners.

                                    Mr. Anmol Singh Sandhu, AAG, Punjab.


                        SANJAY VASHISTH, J.

Learned counsel for the petitioner seeks permission to

withdraw the present petition.

Dismissed as withdrawn.

(SANJAY VASHISTH) JUDGE September 21, 2022 Pkapoor Whether Speaking/Reasoned: YES/NO Whether Reportable: YES/NO

PRASHANT KAPOOR 2022.09.21 19:09 I attest to the accuracy and authenticity of this order/judgment