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Bijender Alias Ranga vs State Of Haryana
2022 Latest Caselaw 11897 P&H

Citation : 2022 Latest Caselaw 11897 P&H
Judgement Date : 21 September, 2022

Punjab-Haryana High Court
Bijender Alias Ranga vs State Of Haryana on 21 September, 2022
   IN THE PUNJAB AND HARYANA HIGH COURT AT
                  CHANDIGARH

209                                            CRM-M-28454-2022
                                       Date of Decision: 21.09.2022

BIJENDER ALIAS RANGA                                      ....Petitioner

V/S

STATE OF HARYANA                                         ....Respondent


CORAM:        HON'BLE MR. JUSTICE AMAN CHAUDHARY

Present:      Mr. Vikas Gulia, Advocate with
              Mr. Bhanu udai, Advocate
              for the petitioner.

              Mr. Gaurav Bansal, AAG Haryana


AMAN CHAUDHARY, J.

For detailed order, see the judgment of even date

passed in CRM-M-14083-2022 titled Vijay Vs. State of

Haryana.

[ AMAN CHAUDHARY ] September 21, 2022 JUDGE NainaRajput

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

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