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Hardaljit Singh And Another vs Kulwant Kaur & Another
2022 Latest Caselaw 11662 P&H

Citation : 2022 Latest Caselaw 11662 P&H
Judgement Date : 19 September, 2022

Punjab-Haryana High Court
Hardaljit Singh And Another vs Kulwant Kaur & Another on 19 September, 2022
MANPREET SINGH
2022.09.21 10:34

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

(214) RSA-3031-2012 (O&M)
Date of Decision: 19.09.2022
Hardaljit Singh and another ...Appellants
Versus

Kulwant Kaur and another ...Respondents

CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: None.

ok 3 ok 3 HARKESH MANUJA, J.(ORAL)

As per the order dated 12.03.2020 passed by this Court, last opportunity was granted to the appellants to argue the matter.

Today, the matter has been called twice but there is no representation on behalf of the appellants, even on the second call.

Dismissed for non-prosecution.

(HARKESH MANUJA) JUDGE September 19, 2022 Manpreet Whether speaking/reasoned __: Yes/No

Whether reportable : Yes/No

| attest to the accuracy and authenticity of this order/judgment

 
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