Anju And Ors vs Union Of India And Ors
2022 Latest Caselaw 10926 P&H

                       FAO-203-2015 (O&M)                                            [1]



                       210
                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                             FAO-203-2015(O&M)

                                                        Date of Decision: 09.09.2022


                       Anju and others                                         .....Appellants

                                      Versus

                       Union of India and others                               .....Respondents


                       CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

                       Present:-      Mr.Chanchal K. Singla, Advocate
                                      for the appellants

                                      Mr.Rajvir Singh Sihag, Advocate
                                      for respondent No.1-Union of India.

                                                           ****

                       HARKESH MANUJA, J.

For orders, see FAO No.8528 of 2014, titled as Union of

India Vs. Anju and others, decided vide order of even date.

                       September 09, 2022                         ( HARKESH MANUJA )
                       sanjay                                           JUDGE

                                          Whether speaking/reasoned         Yes/No
                                             Whether Reportable             Yes/No




SANJAY GUPTA
2022.09.12 10:46

I attest to the accuracy and authenticity of this order/judgment