Hv Rai @ Harvinder Rai vs Punjab State Power Corporation ...
2022 Latest Caselaw 10679 P&H

Citation : 2022 Latest Caselaw 10679 P&H
Judgement Date : 7 September, 2022

Punjab-Haryana High Court

Hv Rai @ Harvinder Rai vs Punjab State Power Corporation ... on 7 September, 2022

                            319
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH


                                                                 RA-CR-43-2022 (O&M) in
                                                                 Civil Revision No.1109 of 2021 (O&M)
                                                                 DATE OF DECISION : 07.09.2022


                            HV Rai @ Harvinder Rai                                               .....Petitioner

                                                                     versus

                            Punjab State Power Corporation Limited & Ors.                      .....Respondents

CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

Present : Mr. P.S. Jammu, Advocate for the review applicant-petitioner

ALKA SARIN, J. (Oral):

The present review application has been filed by the review

applicant-petitioner for reviewing/modifying the interim order dated

07.06.2021.

Since the main revision petition has been withdrawn by

learned counsel for the review applicant-petitioner, the present review

application has been rendered infructuous and is disposed off as such.

                            07.09.2022                                                    (ALKA SARIN)
                            parkash                                                          JUDGE


                                               NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO PARKASH CHAND 2022.09.12 17:14 I attest to the accuracy and authenticity of this order/judgment.