Joginder Singh vs Darshan Singh And Others
2022 Latest Caselaw 10585 P&H

Citation : 2022 Latest Caselaw 10585 P&H
Judgement Date : 6 September, 2022

Punjab-Haryana High Court

Joginder Singh vs Darshan Singh And Others on 6 September, 2022

MANPREET SINGH
2022.09.06 17:19

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

(101) CR-6045-2018 (O&M)
Date of Decision: 06.09.2022
Joginder Singh ...Petitioner
Versus

Darshan Singh and others ...Respondents

CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: Ms. Poonam Singh Thakur, Advocate for Mr. L.M. Gulati, Advocate for the petitioner.

3 246 of 3 HARKESH MANUJA, J.(ORAL) Learned counsel for the petitioner seeks permission to withdraw the present revision petition. Dismissed as withdrawn.

Pending applications, if any, shall also stand disposed of.

(HARKESH MANUJA) JUDGE September 06, 2022 Manpreet Whether speaking/reasoned __: Yes/No

Whether reportable : Yes/No

| attest to the accuracy and authenticity of this order/judgment

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