Chattar Singh vs Sardool Singh And Another
2022 Latest Caselaw 10460 P&H

                  CRM-M-40111-2022                                                           1

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                  CHANDIGARH
                                               CRM-M-40111-2022
                                       Date of Decision: September 05, 2022

                  Chattar Singh

                                                                                   ...Petitioner

                                                       Versus

                  Sardool Singh and another

                                                                                ...Respondents


                  CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH

                  Present:        Mr. Narinder Singh, Advocate,
                                  for the petitioner.

                                  Mr. J.S. Arora, DAG, Punjab,
                                  for respondent No. 2.

                  SANJAY VASHISTH, J.

At the outset, learned counsel for the petitioner seeks

permission to withdraw the present petition with liberty to approach the

Court of Sessions in its revisional jurisdiction.

Dismissed as withdrawn with liberty aforementioned.

(SANJAY VASHISTH) JUDGE September 05, 2022 Pkapoor Whether Speaking/Reasoned: YES/NO Whether Reportable: YES/NO

PRASHANT KAPOOR 2022.09.06 18:50 I attest to the accuracy and authenticity of this order/judgment