Shri Ram General Insurance ... vs Rekha And Ors
2022 Latest Caselaw 12866 P&H

                            IN THE HIGH COURT OF PUNJAB AND HARYANA
                                          AT CHANDIGARH

                                                           Reserved on: 29.08.2022
                                                           Date of Decision: October 10, 2022

                                                                        FAO-7569-2014(O&M)

            Shri Ram General Insurance Company Ltd.                             ........ Appellant
                                          Versus
            Rekha & Ors.                                                     ......... Respondents


            CORAM:                    HON'BLE MR. JUSTICE HARKESH MANUJA

            Present:-                 Mr. Rajbir Singh, Advocate
                                      Mr. Sanjeev Goyal, Advocate
                                      for the appellant.

                                      Mr. Ramender Chauhan, Advocate
                                      for respondents No.1 to 4.

                                                ****

            HARKESH MANUJA, J.

For orders, see FAO-5790-2014, titled as Rekha and others Vs.

Ramesh Kumar Singh and others, decided vide order of even date.

            October 10, 2022                                    ( HARKESH MANUJA )
            sanjay                                                    JUDGE

                                            Whether speaking/reasoned    Yes/No
                                               Whether Reportable        Yes/No




SANJAY GUPTA
2022.10.11 15:11

I attest to the accuracy and authenticity of this order/judgment