Vijay Kumar vs Sudarshan Kaushal And Ors
2022 Latest Caselaw 15403 P&H

Citation : 2022 Latest Caselaw 15403 P&H
Judgement Date : 30 November, 2022

Punjab-Haryana High Court

Vijay Kumar vs Sudarshan Kaushal And Ors on 30 November, 2022

                        260
                        IOIN-CR-1153-2020 in CR-1153-2020
                        VIJAY KUMAR V/S SUDARSHAN KAUSHAL AND ORS
                                                        ****

                        Present:      None.

                                                        ****

Perused. Inadvertently, in the order dt. 15.11.2022, the case

number has been mentioned as CRM-1133-2020 instead of CR-1133-

2020. The mistake being typographical in nature is ordered to be corrected

and the case number be read as 'CR-1133-2020'. Let necessary correction

be made by the Registry.

IOIN stands disposed of accordingly.

                        30.11.2022                                      (H.S. MADAAN)
                        sumit.k                                              JUDGE




SUMIT KUMAR
2022.11.30 17:14
I attest to the accuracy and

authenticity of this order/judgment

Download the LatestLaws.com Mobile App