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Oriental Ins.Co.Ltd vs Jeet Bein & Ors
2022 Latest Caselaw 15265 P&H

Citation : 2022 Latest Caselaw 15265 P&H
Judgement Date : 29 November, 2022

Punjab-Haryana High Court
Oriental Ins.Co.Ltd vs Jeet Bein & Ors on 29 November, 2022
       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH


                                                    FAO-8293-2015 (O&M)
                                       Date of Decision: November 29, 2022


The Oriental Insurance Co. Ltd. through its Manager
                                                                    ...Appellant

                                    VERSUS

Jeet Bein alias Jeewan and others
                                                                ...Respondents


CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI


Present:    Mr.R.N.Singal, Advocate
            for the appellant.

            Ms.Ekta Thakur, Advocate
            for respondents No.1 to 3.

                  ****

ARCHANA PURI, J.

For detailed reasons recorded in judgment of even date, passed

in FAO-6890-2015 titled as Jeet Bein alias Jeewan and others vs. Ajay

Kumar and others, which shall form part of this order, the present appeal is

allowed.

(ARCHANA PURI) JUDGE November 29, 2022 Vgulati

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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