Jitendra M. Gada vs State Of Haryana And Another
2022 Latest Caselaw 15060 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

116-5                                              CRM-M-54238-2022 (O&M)
                                                   Date of decision:23.11.2022


Jitendra M Gada                                                  ...Petitioner

                                       Versus

State of Haryana and another                                     ...Respondent


CORAM:         HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:       Mr. Saurabh Dalal, Advocate for the petitioner(s)

               Mr. Manish Bansal, DAG, Haryana.

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For detailed order, see the judgment of even date passed in CRM-M-54196-2022,

titled as "Jitendra M Gada Vs. State of Haryana and another."

(ANOOP CHITKARA) JUDGE 23.11.2022 sonia arora

Whether speaking/reasoned: Yes Whether reportable: No.

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