Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S Mand Agro Industries vs State Of Punjab And Others
2022 Latest Caselaw 14955 P&H

Citation : 2022 Latest Caselaw 14955 P&H
Judgement Date : 22 November, 2022

Punjab-Haryana High Court
M/S Mand Agro Industries vs State Of Punjab And Others on 22 November, 2022
   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH
                                                   LPA-1049-2022 (O&M)
                                                   Date of decision : 22.11.2022
M/s Mand Agro Industries
                                                               .....Appellant
                       VERSUS
State of Punjab and others
                                                              ....Respondents

CORAM:- HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
        HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present:      Mr. Vipul Joshi, Advocate for the appellant.
                   *****

AUGUSTINE GEORGE MASIH, J. (ORAL)

CM-2543-LPA-2022 Exemption is granted from filing certified copies of the impugned judgment dated 14.11.2022 passed by the learned Single Judge in CWP No.25879 of 2022 and paper-book of the said writ petition along with its annexures and the same are taken on record, subject to all just exceptions.

Application stands disposed of.

LPA-1049-2022 Learned counsel for the appellant, after arguing for some time, prays for withdrawal of the present appeal as he states that he would challenge the award passed by the Arbitrator, which had been made the basis for declaring the appellant - firm as a defaulter rendering it ineligible for allotment of paddy for the kharif season 2022-23. He would, thereafter, approach the respondents in case he is able to obtain a stay order on such challenge of the award.

Disposed of as withdrawn with liberty aforesaid.


                                           (AUGUSTINE GEORGE MASIH)
                                                    JUDGE


November 22nd, 2022                                ( VIKRAM AGGARWAL )
Harish                                                   JUDGE

              Whether speaking/reasoned                        Yes/No
              Whether reportable                               Yes/No



                                          1 of 1

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter