Bhupinder Singh Soni vs Principal Institute Of Hotel ...
2022 Latest Caselaw 14953 P&H

                            298

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                   CR-7867-2019 (O&M)
                                                                             Date of decision : 22.11.2022


                            Bhupinder Singh Soni                                              ... Petitioner(s)

                                                                 Versus

                            Principal Institute of Hotel Management                       ... Respondent(s)
                            and Catering Technology


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Ms. Archana Arora, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition as the matter has since been settled before the

Lok Adalat. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                           ( ALKA SARIN )
                            22.11.2022                                          JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.11.23 10:10 I attest to the accuracy and integrity of this order/judgment. Chandigarh