Rajesh Bhasin And Another vs State Of Haryana And Another
2022 Latest Caselaw 14945 P&H

Citation : 2022 Latest Caselaw 14945 P&H
Judgement Date : 22 November, 2022

Punjab-Haryana High Court

Rajesh Bhasin And Another vs State Of Haryana And Another on 22 November, 2022

116 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.50151 of 2022 (O&M)
Date of decision : 22.11.2022

Rajesh Bhasin&anr, ae Petitioners
versus
StateofHaryana&anr, sae Respondents

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

Keke

Present :- Mr. Shubham Jain, Advocate
for the petitioners.

Mr. Sumit Jain, Addl.AG, Haryana.
None for respondent No.2.

Keke

PANKAJ JAIN, J. (ORAL)

Learned counsel for the petitioners prays for permission to withdraw the present petition. Allowed as prayed for.

Dismissed as withdrawn.

(PANKAJ JAIN ) JUDGE 22.11.2022 Pooja sharma-I Whether speaking/reasoned Yes

Whether Reportable : No

POOJA SHARMA

2022.11.22 18:03

| attest to the accuracy and authenticity of this order/judgment.

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