Dharmendra M. Gada vs State Of Haryana And Another
2022 Latest Caselaw 14943 P&H

                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                   AT CHANDIGARH

114-11                                          CRM-M-54160-2022 (O&M)
                                                Date of decision:22.11.2022


Dharmendra M Gada                                             ...Petitioner

                                     Versus

State of Haryana and another                                  ...Respondent


CORAM:        HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:      Mr. Saurabh Dalal, Advocate for the petitioner(s)

              Mr. Manish Bansal, DAG, Haryana.

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For detailed order, see the judgment of even date passed in CRM-M-53925-

2022, titled as "Dharmendra M Gada Vs. State of Haryana and another."

(ANOOP CHITKARA) JUDGE 22.11.2022 sonia arora

Whether speaking/reasoned: Yes Whether reportable: No.

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