Rajdeep Singh vs Amarjit Singh
2022 Latest Caselaw 14724 P&H

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                            Civil Revision No.4056 of 2018 (O & M)
                            Date of Decision:-18.11.2022

Rajdeep Singh

                                                       ...Petitioner

                            Versus

Amarjit Singh

                                                       ...Respondent

CORAM:- HON'BLE MS. JUSTICE NIDHI GUPTA

Present:- Mr. Arun Chandra, Advocate for the petitioner.

Mr. Sandeep Verma, Advocate for the respondent.

NIDHI GUPTA J.(Oral)

For orders, see detailed judgment of even date passed in Civil

Revision No.4044 of 2018, titled as 'Rajdeep Singh vs. Amarjit Singh'.

November 18, 2022                           ( NIDHI GUPTA )
Vijay Asija                                      JUDGE


Whether speaking/reasoned                 Yes / No
Whether Reportable                        Yes / No




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