Jony vs The State Of Haryana
2022 Latest Caselaw 14638 P&H

         IN THE HIGH COURT OF HARYANA & HARYANA
                      AT CHANDIGARH.


                                               CRA-S-1415-2022
                                               Reserved on: 11.11.2022
                                               Pronounced on: 17.11.2022


JONY                                                              .......... Appellant

                                      Versus


STATE OF HARYANA                                                .......... Respondent



CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR


Present:          Ms. Monika Jalota, Advocate
                  for the appellant.

                  Mr. P.P.Chahar, DAG, Haryana.


                               ****

SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CRA-S-

61-2020 (O & M) titled as MANOJ ALIAS MONU Versus STATE

OF HARYANA.

November 17th, 2022                            ( SURESHWAR THAKUR )
'kavneet singh'                                        JUDGE


              Whether Speaking/reasoned              Yes / No
              Whether Reportable                     Yes / No




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