Santra And Ors vs State Of Haryana And Anr
2022 Latest Caselaw 14625 P&H

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                              LPA-428-2018 (O&M)
                                              Decided on : 17.11.2022

Santra & others

                                                              ......Appellants
                                    Versus

State of Haryana & another

                                                           ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:     Mr.Sumit Sangwan, Advocate, for the appellants.

             Mr.Hitesh Pandit, Addl.A.G., Haryana, for the respondents.

                   *****

G.S. Sandhawalia, J. (Oral)

The present appeal stands dismissed, in view of the detailed

judgment of even date passed in LPA-68-2018 titled Haryana Staff

Selection Commission Vs. Meenakshi Gupta.

(G.S. SANDHAWALIA) JUDGE

(HARPREET KAUR JEEWAN) 17.11.2022 JUDGE sailesh

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

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