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Prescribed Authority Cum Sub ... vs Smt Savitri Devi And Another
2022 Latest Caselaw 14533 P&H

Citation : 2022 Latest Caselaw 14533 P&H
Judgement Date : 16 November, 2022

Punjab-Haryana High Court
Prescribed Authority Cum Sub ... vs Smt Savitri Devi And Another on 16 November, 2022
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

Sr. No.103-a                           Civil Writ Petition No.18406 of 2019
                                       Date of Decision : November 16, 2022

Prescribed Authority-cum-Sub Divisional Officer (Civil) Rohtak

                                                                   ...Petitioner

                                           Versus

Savitri Devi and another                                          ...Respondents


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


Present:       Ms. Tanushree Gupta, DAG, Haryana.

               *****

SUDHIR MITTAL, J. (ORAL)

The present petition stands dismissed vide a separate detailed

judgment of even date passed in CWP-18251-2019 titled as "Prescribed

Authority-cum-Sub Divisional Officer (Civil) Rohtak vs. Ishwar Singh

and another".



November 16, 2022                                            (SUDHIR MITTAL)
Ankur                                                            JUDGE
Whether speaking/reasoned                    Yes/No
Whether Reportable                           Yes/No




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